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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Andhra Pradesh - Subsection

Section 100(a) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317

(a)where a person or his legal representative upto the date of commencement of this Act, has held any land without payment of land revenue and has not made an agreement with the Government to pay it in future ;