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State of Uttar Pradesh - Section

Section 322 in Uttar Pradesh Municipal Corporation Act, 1959

322. [ Special powers for suspending permission to construct buildings. [See foot note 55 on p. 157]

- Notwithstanding anything contained in Section 321 if any street shown in the site-plan is an intended private street the Municipal Commissioner may at his discretion refuse to grant permission to construct a building, until the street is commenced or completed.]