Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 11 in Kamdhenu University Act, 2009

11. Chancellor.

(1)The Governor of the State of Gujarat shall by virtue of his office be the Chancellor of the University.
(2)The Chancellor shall be the Head of the University and shall, when present, preside at the convocation of the University.
(3)Every proposal to confer an honorary' degree shall be subject to the confirmation of the Chancellor.
(4)The Chancellor shall exercise such other powers and perform such other duties as are conferred on him by or under this Act.