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[Cites 0, Cited by 1] [Section 17(2)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(2)(e) in Uttarakhand Annual Transfer for Public Servants Act, 2017

(e)Transfers shall be made only against cadre post/places and shall not be made against the post/places which are out of the cadre (such as, inter district/inter divisional transfers for district/divisional cadres):