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[Cites 0, Cited by 0] [Section 126(2)] [Section 126] [Entire Act]

State of Maharashtra - Subsection

Section 126(2)(c1) in The Mumbai Municipal Corporation Act, 1888

(c1)[* * * * * * *] [Clause (c1) was deleted by Maharashtra 1 of 1964, Section 6(d)(ii).]