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Jammu & Kashmir High Court

Madhu Gupta vs Pawan Kotwal And Anr on 31 October, 2018

Author: Sanjay Kumar Gupta

Bench: Sanjay Kumar Gupta

                    HIGH COURT OF JAMMU AND KASHMIR
                                   AT JAMMU


CPSW No.282/2018

                                                        Date of order: 31.10.2018

Madhu Gupta                             vs.           Pawan Kotwal and anr
Coram:

        Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For Petitioner/appellant(s)         :   Mr. M.P. Sharma, Advocate.
For respondent (s)                  :

i/ Whether to be reported in Yes/No Press/Media?

ii/ Whether to be reported in Yes/No Digest/Journal?

Despite service, neither statement of facts has been filed by the respondents nor has anybody present on their behalf. Therefore, robkar be framed against the respondents.

Let contempt notice be issued against the respondents for securing their presence on the next date of hearing.

List on 15.11.2018.

(Sanjay Kumar Gupta) Judge Jammu 31.10.2018 Vijay