Jammu & Kashmir High Court
Madhu Gupta vs Pawan Kotwal And Anr on 31 October, 2018
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CPSW No.282/2018
Date of order: 31.10.2018
Madhu Gupta vs. Pawan Kotwal and anr
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For Petitioner/appellant(s) : Mr. M.P. Sharma, Advocate.
For respondent (s) :
i/ Whether to be reported in Yes/No Press/Media?
ii/ Whether to be reported in Yes/No Digest/Journal?
Despite service, neither statement of facts has been filed by the respondents nor has anybody present on their behalf. Therefore, robkar be framed against the respondents.
Let contempt notice be issued against the respondents for securing their presence on the next date of hearing.
List on 15.11.2018.
(Sanjay Kumar Gupta) Judge Jammu 31.10.2018 Vijay