Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 529 in Bihar Education Code, 1961 529. Management. - When a hostel or mess is not attached to any one school it must be under a separate committee of the management of which, however, the Headmaster, or the Principal of the schools to which the students belong must be members.
