Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(d) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019 (d)Provisions stipulated in Regulation 32 (e) under these Regulations shall apply in case of complete surrender of the policy.
