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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Maharashtra - Subsection

Section 72(2) in Maharashtra Public Universities Act, 2016

(2)The Statute Committee shall be constituted by Management Council as under :-
(a)One member of Management Council from amongst the elected members of that Council - as Chairman,
(b)One Dean,
(c)One Professor of university department or affiliated colleges,
(d)One Principal of affiliated college,
(e)Registrar of the university,
(f)Law Officer of the university as Member-Secretary.
Such Statute Committee shall prepare and propose draft Statutes concerning the matters referred to in the last preceding section and shall present to the Management Council for its recommendations to senate.