Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 119 in The Orissa Co-operative Societies Act, 1962

119. Copy of Act, Rules and Bye-Laws to be opened to reference.

- Every Society shall keep a copy of this Act, the Rules and its Bye-Laws open for the purpose of reference free of charge at all reasonable times at the registered office of the Society.