Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 204(2)] [Section 204] [Entire Act]

State of Madhya Pradesh - Subsection

Section 204(2)(iii) in The M.P. Motor Vehicles Rules, 1994

(iii)Appointing a person to be the manager of the place and specifying the power and the duties of the manager;