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Delhi High Court - Orders

Alok Chauhan And Ors vs Broadcasting Engineering Consultants ... on 29 April, 2026

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~128
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 3478/2026
                                    ALOK CHAUHAN AND ORS                                                                   .....Petitioners
                                                                  Through:

                                                                  versus

                                    BROADCASTING ENGINEERING CONSULTANTS INDIA
                                    LIMITED (BECIL) AND ANR                    .....Respondents
                                                  Through: Mr. Shashank Dixit, CGSC with Mr.
                                                            Kunal Raj, Advocate.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                  ORDER

% 29.04.2026 CM APPL. 28542/2026 (seeking deletion of Respondent No. 2)

1. Issue notice. Mr. Shashank Dixit, CGSC for the Respondents, accepts notice.

2. Let Counter Affidavit/Reply be filed within a period of four weeks from today. Rejoinder thereto, if any, be filed within two weeks thereafter.

3. List on the date fixed i.e. 19th August, 2026.

SANJEEV NARULA, J APRIL 29, 2026/hc This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/04/2026 at 22:02:39