Delhi High Court - Orders
Alok Chauhan And Ors vs Broadcasting Engineering Consultants ... on 29 April, 2026
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~128
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3478/2026
ALOK CHAUHAN AND ORS .....Petitioners
Through:
versus
BROADCASTING ENGINEERING CONSULTANTS INDIA
LIMITED (BECIL) AND ANR .....Respondents
Through: Mr. Shashank Dixit, CGSC with Mr.
Kunal Raj, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 29.04.2026 CM APPL. 28542/2026 (seeking deletion of Respondent No. 2)
1. Issue notice. Mr. Shashank Dixit, CGSC for the Respondents, accepts notice.
2. Let Counter Affidavit/Reply be filed within a period of four weeks from today. Rejoinder thereto, if any, be filed within two weeks thereafter.
3. List on the date fixed i.e. 19th August, 2026.
SANJEEV NARULA, J APRIL 29, 2026/hc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/04/2026 at 22:02:39