Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 58 in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001 58. Parking space. (1)The provisions of Regulation 41 shall apply for providing parking spaces within the premises of a multi-storeyed building.
