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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(7) in Rabindranath Tagore University Act, 2017

(7)The Vice-Chancellor shall exercise such other powers as may be prescribed by the statutes or the Ordinances and shall perform such other acts as may be necessary to carry out or further the provisions of this Act, the statutes or the Ordinances.