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State of Bihar - Section

Section 24 in The Bihar Irrigation and Flood Protection (Betterment Contribution) Act, 1959

24. Removal of difficulty.

- If any difficulty arises in giving effect to the provisions of this Act, the State Government may, as occasion may require, by order, do anything, not inconsistent with this Act or the Rules made thereunder, which appears to it necessary for the purposes of removing the difficulty.