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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(3)(f) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(f)One person from the field of Occupational Therapy and one person from the field of Physiotherapy to be nominated by the Government.