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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(3) in Chandigarh Panchayat Election Rules, 1994

(3)The Presiding Officer shall maintain the account of the ballot paper so received and issued by him on form prescribed by Election Commission and shall forward the true copy to Returning Officer with Ballot Box.