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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Bihar - Subsection

Section 24(2) in Bihar Cinemas (Regulation) Rules, 1974

(2)The auditorium emergency light shall each be not less than 200 candle power, lights is an auditorium normally used at intervals during a performance and controlled from the projection room shall not be deemed emergency lights for the purpose of complying with these rules.