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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3) in Jodhpur Development Authority Act, 2009

(3)In addition to the powers and duties conferred on it under other provisions of this Act, the Executive committee shall exercise such other powners and perform such other duties as may be delegated to it by Authority from time to time.