Delhi High Court - Orders
Kuber Planters & Anr vs Govt Of Nct Of Delhi & Ors on 25 September, 2023
Author: Manmohan
Bench: Manmohan
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12643/2023 & C.M.Nos.49864-49865/2023
KUBER PLANTERS & ANR. ..... Petitioners
Through: Mr. Asim Naeem and Mohd. Haaris,
Advocates
versus
GOVT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Anupam Srivastava, ASC,
GNCTD and Mr. Deepak Jain,
Advocate for R-1
Mr. Virender Pratap Singh Charak
Ms. Shubhra Parashar, Mr. Yash Hari
Dixit, Mr. Pushpender Singh Charak,
Advocates for R-2/UOI
Ms. Rashmi Chopra and Mr. Puneet
Rathi, Advocate for R-3/DHC
Mr. Ashish Aggarwal and
Mr. Nishchay Kapoor, Advocate for
R-4/SEBI
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 25.09.2023
1. Learned counsel for the petitioners prays for further time to place on record certain additional documents. Let the needful be done within a week.
2. List on 12th October, 2023.
3. The Registry on the administrative side is directed to find out as to why the judgment was not pronounced after the arguments had concluded in This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 23:27:23 December, 2022. It is difficult to accept that the matter was repeatedly adjourned over a period of six months for seeking clarification, especially keeping in view the judgment of the Supreme Court in Anil Rai vs. State of Bihar, (2001) 7 SCC 318.
MANMOHAN, J MINI PUSHKARNA, J SEPTEMBER 25, 2023 AS This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 23:27:23