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[Cites 0, Cited by 29] [Entire Act]

State of Tamilnadu - Section

Section 4 in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

4. Act to override other laws, contracts, etc.

- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force, or any custom, usage or contract or decree or order of a Court or other authority.