Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(a) in Madras General Clauses Act, 1891 (a)Publication of draft rules.- the authority having the power to make the rules shall, before making them, publish a draft of the proposed rules;
