Bombay High Court
Sugar Factory Ltd. Thrugh Chairman ... vs Solapur District Central Co-Op Bank ... on 7 September, 2018
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
WP 10123-18.doc
Anand IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 10123 OF 2018
Sugar Factory Ltd. through .Petitioners
Chairman Dnyaneshwar Vishwanath More & ors.
Vs.
Solapur District Central Co-op. Bank Ltd., Solapur .Respondents
& anr.
Mr. M. L. Patil, Advocate, for the Petitioners
Mr. S. D. Rayarikar, AGP, for the Respondent - State
CORAM : REVATI MOHITE DERE, J.
DATE : 07.09.2018
P.C.
. Considering the prayers made in this Petition, Registry
to verify & place the Petition before the appropriate Court.
(REVATI MOHITE DERE, J.) ::: Uploaded on - 10/09/2018 ::: Downloaded on - 11/09/2018 00:53:00 :::