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Bombay High Court

Sugar Factory Ltd. Thrugh Chairman ... vs Solapur District Central Co-Op Bank ... on 7 September, 2018

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

                                                                                                                                           WP 10123-18.doc




Anand                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                                     WRIT PETITION NO. 10123 OF 2018 

                Sugar Factory Ltd. through                                                                                             .Petitioners
                Chairman Dnyaneshwar Vishwanath More & ors.

                                                        Vs.

                Solapur District Central Co-op. Bank Ltd., Solapur  .Respondents
                & anr.

                Mr. M. L. Patil, Advocate, for the Petitioners
                Mr. S. D. Rayarikar, AGP, for the Respondent - State 

                                               CORAM                           :               REVATI MOHITE DERE, J.
                                               DATE                            :               07.09.2018
                P.C.

                .                              Considering the prayers made in this Petition, Registry

to verify & place the Petition before the appropriate Court.

(REVATI MOHITE DERE, J.) ::: Uploaded on - 10/09/2018 ::: Downloaded on - 11/09/2018 00:53:00 :::