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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(19) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(19)to make provisions,-
(a)for extra-mural teaching and research;
(b)for physical and military training;
(c)for sports and athletic activities;
(d)any other activity as may be decided by the State Government;