Section 122C(1)(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

[Cites 0, Cited by 0] [Section 122C(1)] [Section 122C] [Entire Act]

(a)lands referred to in clause (i) of sub-section (1) of Section 117 and vested in the Gaon Sabha under that section;

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