Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Ghanshyamdas Chinkumal Saheswani vs Hiralal Ramchandra Saheswani on 12 June, 2019

Author: V.L. Achliya

Bench: V.L. Achliya

                                                            sa485-2018 and others

                                -    1 -

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

          974 SECOND APPEAL NO.485 OF 2018
WITH CA/8061/2018 IN SA/485/2018 WITH CA/8060/2018 IN
                    SA/485/2018

                   GHANSHYAMDAS CHINKUMAL SAHESWANI
                                VERSUS
                     HIRALAL RAMCHANDRA SAHESWANI
                                    AND
                  975 SECOND APPEAL NO.695 OF 2018
                 WITH CA/10315/2018 IN SA/695/2018

                   SANJAY KONDAJI DIGHE AND ANOTHER
                                VERSUS
                    ROSHAN YAKUB SHAIKH AND OTHERS


                                    AND
                  976 SECOND APPEAL NO.705 OF 2018
                 WITH CA/10379/2018 IN SA/705/2018

                  GULAB GANIBHAI SHAIKH AND ANOTHER
                                VERSUS
                    ROSHAN YAKUB SHAIKH AND OTHERS


                                    AND
                  977 SECOND APPEAL NO.716 OF 2018
                 WITH CA/10724/2018 IN SA/716/2018

                   DATTU SANTU RANMALE AND OTHERS
                               VERSUS
                 KESHARBAI NANA YELMAME AND ANOTHER


                                    AND
                  978 SECOND APPEAL NO.846 OF 2018
                 WITH CA/13219/2018 IN SA/846/2018

                 VINAYAK SAKHARAM JADHAV AND OTHERS
                                VERSUS
                  LAXMAN KHANDUJI JADHAV AND OTHERS
                                    ...


::: Uploaded on - 13/06/2019               ::: Downloaded on - 14/06/2019 03:50:31 :::
                                                                  sa485-2018 and others

                                    -    2 -


                                    CORAM: V.L. ACHLIYA, J.

DATE: 12.06.2019 PER COURT :

1] Court time is over. Adjourned to 15.07.2019.
2] Interim relief, if any operating in any of these matters, to remain in force till 15.07.2019.
(V.L. ACHLIYA, J.) ndk/c1261936.doc ::: Uploaded on - 13/06/2019 ::: Downloaded on - 14/06/2019 03:50:31 :::