Bombay High Court
Ghanshyamdas Chinkumal Saheswani vs Hiralal Ramchandra Saheswani on 12 June, 2019
Author: V.L. Achliya
Bench: V.L. Achliya
sa485-2018 and others
- 1 -
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
974 SECOND APPEAL NO.485 OF 2018
WITH CA/8061/2018 IN SA/485/2018 WITH CA/8060/2018 IN
SA/485/2018
GHANSHYAMDAS CHINKUMAL SAHESWANI
VERSUS
HIRALAL RAMCHANDRA SAHESWANI
AND
975 SECOND APPEAL NO.695 OF 2018
WITH CA/10315/2018 IN SA/695/2018
SANJAY KONDAJI DIGHE AND ANOTHER
VERSUS
ROSHAN YAKUB SHAIKH AND OTHERS
AND
976 SECOND APPEAL NO.705 OF 2018
WITH CA/10379/2018 IN SA/705/2018
GULAB GANIBHAI SHAIKH AND ANOTHER
VERSUS
ROSHAN YAKUB SHAIKH AND OTHERS
AND
977 SECOND APPEAL NO.716 OF 2018
WITH CA/10724/2018 IN SA/716/2018
DATTU SANTU RANMALE AND OTHERS
VERSUS
KESHARBAI NANA YELMAME AND ANOTHER
AND
978 SECOND APPEAL NO.846 OF 2018
WITH CA/13219/2018 IN SA/846/2018
VINAYAK SAKHARAM JADHAV AND OTHERS
VERSUS
LAXMAN KHANDUJI JADHAV AND OTHERS
...
::: Uploaded on - 13/06/2019 ::: Downloaded on - 14/06/2019 03:50:31 :::
sa485-2018 and others
- 2 -
CORAM: V.L. ACHLIYA, J.
DATE: 12.06.2019 PER COURT :
1] Court time is over. Adjourned to 15.07.2019.
2] Interim relief, if any operating in any of these matters, to remain in force till 15.07.2019.
(V.L. ACHLIYA, J.) ndk/c1261936.doc ::: Uploaded on - 13/06/2019 ::: Downloaded on - 14/06/2019 03:50:31 :::