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[Cites 0, Cited by 1] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(3) in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017

(3)The provisions of this Act, except section 7, shall apply to the establishments employing ten or more workers and the provisions of section 7 shall apply to the establishments employing less than ten workers.