Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 41 in The Waqf (Amendment) Act, 2025 41. Amendment of section 100. In section 100 of the principal Act, for the words “Survey Commissioner”, the word “Collector” shall be substituted.
