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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Himachal Pradesh - Subsection

Section 59(2)(g) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971

(g)the manner in which the compensation recoverable from any person under sub-section (3) of section 32 shall be deposited by him;