Allahabad High Court
Mathura Pratap Verma And Others vs State Of U.P. & Ors. on 9 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 39406 of 2010 Petitioner :- Mathura Pratap Verma And Others Respondent :- State Of U.P. & Ors. Petitioner Counsel :- Siddharth Khare,Ashok Khare Respondent Counsel :- C.S.C. Hon'ble Shishir Kumar,J.
Learned Standing Counsel prays for and is granted four weeks to file counter affidavit. The petitioner will have two weeks thereafter to file rejoinder affidavit.
List thereafter.
In the mean time it is provided that the respondents may not permit any person similarly situated to the petitioner without consideration of the claim of the petitioner for promotion on the post of Junior Engineer (Technical).
Order Date :- 9.7.2010 V.Sri/-