Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Uttar Pradesh - Subsection

Section 166(iii) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(iii)has abused his position as such or has persistently failed to perform the duties imposed by the U.P. Panchayat Raj Act or Rules made thereunder or his continuance as such is not desirable in public interest, or