Section 7(3) in The Orissa Veterinary Council Rules, 1997
(3)Every such claim for inclusion or any objection for exclusion of name as the case may be, shall; be examined by the Registrar who shall record his remarks thereon, following which he may either allow or reject the claim or objection.Provided that a claim for inclusion or objection for exclusion shall not be rejected unless the person making it is given an opportunity of making representation against such rejection.
