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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2)(k) in The Industrial Finance Corporation Act, 1948

(k)[ the duties and conduct, salaries, allowances and conditions of service of officers and other employees and of advisers and agents of the Corporation;] [ Substituted by Act 28 of 1955, Section 22, for Cl. (k) (w.e.f. 18.9.1955).]
(kk)[ the establishment and maintenance of provident or other benefit funds for employees of the Corporation;] [ Inserted by Act 45 of 1949, Section 3.]