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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2)(a) in The M.P. (Rajya) Anusuchit Jati Ayog Adhiniyam, 1995

(a)salaries and allowances payable to, and the other terms and conditions of service of the Chairperson and Members under subsection (5) of Section 4 and the Secretary, officers and other employees under sub-section (2) of Section 5;