Madras High Court
P.S. Kumar @ Sasikumar vs The State Represented By Inspector Of ... on 29 June, 2021
Author: M.Dhandapani
Bench: M.Dhandapani
____________
CRL. O.P. No.2145/2018
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATE : 29.06.2021
CORAM
THE HONOURABLE MR. JUSTICE M.DHANDAPANI
CRL. O.P. NO.2145 OF 2018 and
Crl.M.P.Nos.888 and 889 of 2018
P.S. Kumar @ Sasikumar
S/o Sadasivam .. Petitioners
- Vs -
1. The State Represented by Inspector of Police,
Economic Offence Wing I, (CCIW-CID)
Namakkal Camp at EOW-II, Erode.
2. M/s Dheeran Poultry Farm
8/6 Raja Veethi, Madathupalayam Road,
Perundurai, Erode District.
3. Sathish Kumar
S/o Palanisamy
4. Senthil Kumar
S/o Palanisamy
5. Boopathy
S/o palanisamy
6. Abhi@Abhinaya
W/oBoopathi
7. A.V.R. Arun Balaji
S/o Ramasamy Goundar .. Respondents
1/2
https://www.mhc.tn.gov.in/judis/
____________
CRL. O.P. No.2145/2018
M.DHANDAPANI,J.
smn
Petition filed u/s 482 Cr.P.C. seeking to call for the entire records in
C.C.No.28 of 2013 pending on the file of the Special Judge, Special Court
under TNPID cases, Coimbatore and quash the same.
For Petitioners : Mr. G. Murugendran
For Respondent : Mr.C.E. Pratap
( Government Advocate )
ORDER
The learned counsel appearing for the petitioner seeks permission of this Court to withdraw this petition.
2.Recording the above submissions made by the learned counsel appearing for the petitioner, this Criminal Original Petition is dismissed as withdrawn. Consequently connected miscellaneous petitions are closed.
29.06.2021.
smn To. 1. The Special Judge, Special Court under TNPID cases, Coimbatore.
2. The Public Prosecutor, High Court, Madras.
Crl. O.P. No.2145 of 2018 and Crl.M.P.Nos.888 and 889 of 2018 2/2 https://www.mhc.tn.gov.in/judis/