Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 552] [Entire Act] State of Punjab - Subsection Section 552(a) in Punjab Jail Manual, 1996 (a)Link-fetters composed of a chain and ankle-rings. The total weight of such fetters including the ankle-rings shall not exceed 365 gms and the chain shall be not less than 60 cm in length.
