Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 129] [Entire Act] State of Punjab - Subsection Section 129(2) in Punjab Jail Manual, 1996 (2)It shall be the duty of the Deputy Superintendent Factory at all times to assist the Superintendent and other jail officers in the maintenance of order and discipline and in the general management of the jail.
