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State of Andhra Pradesh - Section

Section 27 in Andhra Pradesh Farmers Management of Irrigation Systems Rules

27. Spoilt and returned ballot papers.

(1)An elector who has inadvertently dealt with his ballot paper may, by delivering it to the Polling Officer and on satisfying him of the inadvertence, be given another ballot paper and the ballot paper so returned and the counterfoil of such ballot paper shall be marked as "Spoilt Cancelled" by the Polling Officer.
(2)If an elector after obtaining a ballot paper decides not to use it, he shall return it to the Polling Officer, and the ballot paper so returned and the counterfoil of such ballot paper shall be marked as "Returned Cancelled" by the Polling Officer.
(3)All ballot papers cancelled under sub-rule (l) and sub-rule (2) shall be kept in a separate packet.