Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27D] [Entire Act] State of Kerala - Subsection Section 27D(5) in Kerala Conservation of Paddy Land and Wetland Act, 2008 (5)The collection, management and utilization of the Fund shall be in such manner, as may be prescribed.]