Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132] [Entire Act] State of Punjab - Subsection Section 132(1) in Punjab Jail Manual, 1996 (1)The Deputy Superintendent factory shall give the consolidated demand of raw material, machinery, tools and implements to the Superintendent well in time, to enable the competent authority to arrange its purchase.
