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[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Madhya Pradesh - Subsection

Section 81(1)(a) in The M.P. Motor Vehicles Rules, 1994

(a)a minimum floor space of 2 x 1 metre per head of cattle and half of such floor space for young weaned one of cattle is provided in the vehicle;