Section 46(5)(a) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

[Cites 0, Cited by 0] [Section 46(5)] [Section 46] [Entire Act]

(a)Shall not allow the filth of the animals and stalks to accumulate near the trees as they serve to breed insects.

Legal Document View