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State of Uttar Pradesh - Section

Section 127 in Rules under the United Provinces Excise Act, 1910

127. Duties.

- Clerks appointed to distilleries and bonded warehouses will work under the control and supervision of the Excise Inspector in-charge,and those appointed to the office of an Assistant Excise Commissioner, shall work under his immediate supervision and orders. The clerk appointed to the office of the Superintendent of Excise will work under the Superintendent's immediate supervision and orders.