Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 205(2)] [Section 205] [Entire Act]

State of West Bengal - Subsection

Section 205(2)(a) in The West Bengal Motor Vehicles Rules, 1989

(a)that the premises shall at all times be kept in clean condition and in good state of repair;