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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(1)(vi) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(vi)conditions and modes of appointment of examiners or conduct or standard of examinations or any other course of study;