Madhya Pradesh High Court
Evengelical Lutheran Church In M.P. ... vs Satish Kumar Shrivastava on 15 January, 2026
1 WP-19736-2013 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 19736 of 2013 (EVENGELICAL LUTHERAN CHURCH IN M.P. LUTHER BHAWAN, NAGPUR ROAD, CHHINDWARA Vs SATISH KUMAR SHRIVASTAVA AND OTHERS ) WP/19734/2013, WP/4674/2015 Dated : 15-01-2026 Parties through their counsel.
Learned counsel for the petitioner prays for time. As prayed, list in the next week.
(SANDEEP N. BHATT) JUDGE MKL Signature Not Verified Signed by: MANOJ KUMAR LALWANI Signing time: 15-01-2026 17:29:22