Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 10] [Entire Act] State of Andhra Pradesh - Subsection Section 10(1) in Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973 (1)If the extent of the holding of a person is in excess of the ceiling area, the person shall be liable to surrender the land held in excess.
