Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 37 in The Manual of Departmental Orders 37. In the case of Engineer students, the dates of their joining and relief, and of their departure and return from leave should be reported to the Chief Engineer by the Executive Engineers concerned.Supplying copies of Official Documents
