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[Cites 0, Cited by 21] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(7) in The Code of Civil Procedure, 1908

(7)"Government Pleader" includes any officer appointed by the State Government to perform all or any of the functions expressly imposed by this Code on the Government Pleader and also any pleader acting under the directions of the Government Pleader;