Section 5(h) in The Rajasthan State Aid to Industries Act, 1961
(h)by supplying at concessional rates electrical energy from a source which is owned by the State Government, by granting rebate on the rate payable by any industry for supply of electricity to it, or by providing subsidy to the State Electricity Board for supply of power to any industry at the rates specified by the State Government or by providing built-in power houses,
